LexM.I.ARUN,B.A.PATIL
62 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 62 |
Disposal nature
| DISMISSED | 24 |
| Partly Allowed | 18 |
| ALLOWED | 16 |
| DISPOSED | 3 |
| ALLOWED AND REMANDED | 1 |
Recent judgments
- DURGAPPA S/O DODDA SUNKANNA, v. STATE OF KARNATAKA, — Karnataka High Court (2020-12-22)
- SRI.PAMPAPATHY v. THE STATE OF KARNATAKA, — Karnataka High Court (2020-12-22)
- SADAKALI S/O LINGAPPA, v. THE STATE OF KARNATAKA, — Karnataka High Court (2020-12-22)
- SRI.PAMPAPATHI v. THE STATE OF KARNATAKA, — Karnataka High Court (2020-12-22)
- STATE OF KARNATAKA v. PAMPAPATHY — Karnataka High Court (2020-12-22)
- DURGAPPA S/O KALLAPPA v. STATE OF KARNATAKA — Karnataka High Court (2020-12-22)
- STATE OF KARNATAKA v. DURGAPPA KALLAPPA — Karnataka High Court (2020-12-22)
- RAMANJINI S/O LINGAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2020-12-22)
- RAMANJINI S/O LINGAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2020-12-22)
- SADAKALI S/O LINGAPPA, v. THE STATE OF KARNATAKA, — Karnataka High Court (2020-12-22)