LexM.H.S. ANSARI
44 recorded High Court judgment(s) · 1995–2005
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 44 |
Disposal nature
| CLOSED NO COSTS | 12 |
| DISMISSED | 9 |
| DISMISSED FOR DEFAULT | 9 |
| DISMISSED NO COSTS | 6 |
| DISPOSED OF NO COSTS | 4 |
| ALLOWED NO COSTS | 3 |
| PARTLY ALLOWED NO COSTS | 1 |
Recent judgments
- D.Yellaiah, v. Osmania University, — Telangana High Court (2005-03-10)
- Ambadas v. Osmania University — Telangana High Court (2005-03-10)
- Polu Padma v. Andhra Pradesh Agril. University — Telangana High Court (2005-03-10)
- Florence Nightingale Educational Society v. Govt. of A.P. — Telangana High Court (2005-03-10)
- M.RAJU v. THE REGISTRAR — Telangana High Court (2005-03-10)
- SHAIK SARDAR PASHA v. THE CHAIRMAN SCHOOL MANAGING COMMITEE — Telangana High Court (2005-03-10)
- G.Narayan Das, v. Osmania University, — Telangana High Court (2005-03-10)
- RESEARCH SCHOLARS ASSN. v. SECR.HIGHER EDUN.HYD. — Telangana High Court (2005-03-03)
- N.LAKSHMI NARAYANA REDDY. v. INDIRA GANDHI NATIONAL UNIVERSITY N.DELH — Telangana High Court (2005-03-03)
- S. Nageshwara Chary, v. The Registrar — Telangana High Court (2005-03-03)