LexM.H.KADRI, . R. VORA
124 recorded High Court judgment(s) · 1999–1999
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 124 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 63 |
| 44-PARTLY ALLOWED @ FH | 51 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 5 |
| 26-DISMISSED @ ADM.STAGE | 5 |
Recent judgments
- STATE OF GUJARAT v. TALSIBHAI KODARBHAI PATEL — Gujarat High Court (1999-12-09)
- STATE OF GUJARAT v. KODARBHAI CHHAGANBHAI PATEL — Gujarat High Court (1999-12-09)
- STATE OF GUJARAT v. KESHAVLALKUBERDAS PATEL — Gujarat High Court (1999-12-09)
- STATE OF GUJARAT v. SHAMALBHAI TALSIBHAI PATEL — Gujarat High Court (1999-12-09)
- STATE OF GUJARAT v. NATHABHAI KODARBHAI PATEL'S HEIRS :- — Gujarat High Court (1999-12-09)
- STATE OF GUJARAT v. HATHIBHAI TALSIBHAIA KODARBHAIPATEL — Gujarat High Court (1999-12-09)
- STATE OF GUJARAT v. LAXMIDAS RAMDAS SADHU — Gujarat High Court (1999-12-09)
- STATE OF GUJARAT v. CHANCHALBEN @ PUNJIBEN RAMABHA-I PATEL — Gujarat High Court (1999-12-09)
- STATE OF GUJARAT v. SHANKARPURI DEVPURI GOSWAMI — Gujarat High Court (1999-12-09)
- STATE OF GUJARAT v. JESINGBHAI KHUSHALBHAI PATEL — Gujarat High Court (1999-12-09)