M.H.KADRI, . K.A.PUJ

62 recorded High Court judgment(s) · 2002–2003

Courts

Gujarat High Court

44-PARTLY ALLOWED @ FH	43
39-RULE DISCHARGED/DISMISSED @ FH	8
38-RULE ABSOLUTE/ALLOWED @ FH	3
40-WITHDRAWN @ FH	2
46-ANY OTHER MODE @ FH	2
26-DISMISSED @ ADM.STAGE	2
47-DISPOSAL IN ANY OTHER MODE FH	1
35-ANY OTHER MODE @ ADM.STAGE	1

NID v. DALSUKH KESHAVLAL — Gujarat High Court (2003-09-30)
SP.LAND ACQUISITION OFFICER v. BHIL UGARA KHUMA SINCE DECEA- SED THRO'HIS HIS HEIRS & LRS. — Gujarat High Court (2002-05-10)
UNITED INDIA INSURANCE CO.LTD. v. MANJUBEN WD/O MANUBHAI SUKHABHAI — Gujarat High Court (2002-05-02)
NEW INDIA ASSURANCE CO.LTD. v. SHARDABEN NANUBHAI SUCHAL — Gujarat High Court (2002-05-01)
LAND ACQUISITION OFFICER v. KANTILAL MULJIBHAI SHAH — Gujarat High Court (2002-04-29)
STATE BANK OF INDIA v. PLASTIC INIDA — Gujarat High Court (2002-04-23)
NEW INDIA ASSURANCE CO.LTD. v. LAXMIBEN BHAGWANBHAI MACHHI — Gujarat High Court (2002-04-22)
NEW INDIA ASSURANCE CO LTD v. MEGHIBEN SAMAT AYAR — Gujarat High Court (2002-04-18)
SPL. LAND ACQ. OFFICER v. MANGALBHAI RAIJIBHAI — Gujarat High Court (2002-04-18)
STATE OF GUJARAT v. CHUNASA DHARAMSHI PATOLIA — Gujarat High Court (2002-04-17)