LexM.H.KADRI, . H.H.MEHTA
39 recorded High Court judgment(s) · 2001–2003
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 39 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 15 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 11 |
| 26-DISMISSED @ ADM.STAGE | 9 |
| 46-ANY OTHER MODE @ FH | 4 |
Recent judgments
- SARDARBHAI KANTILAL MAVI v. STATE OF GUJARAT — Gujarat High Court (2003-08-29)
- BHURIBEN DILIPBHAI VASAVA v. STATE OF GUJART — Gujarat High Court (2003-08-02)
- FARIDABHAI ISMAILBHAI MALEK v. STATE OF GUJARAT — Gujarat High Court (2003-08-01)
- AMRIKSING ¿ v. STATE OF GUJARAT — Gujarat High Court (2003-07-30)
- KARIYABHAI CHHIDIYABHAI VASAVA v. STATE OF GUJARAT — Gujarat High Court (2003-07-23)
- SHRAVANBHAI MONGHIYABHAI PADVI v. THE STATE OF GUJARAT — Gujarat High Court (2003-07-19)
- DAJIBHAI KHUSALBHAI DHOLIYA v. STATE OF GUJARAT — Gujarat High Court (2003-07-18)
- DILIPBHAI N RATHWA v. STATE OF GUJARAT — Gujarat High Court (2003-07-17)
- KANUBHAI AMRABHAI KOLI v. STATE OF GUJARAT — Gujarat High Court (2003-06-21)
- GOVINDBHAI SHAMBHUBHAI KOLI v. STATE OF GUJARAT — Gujarat High Court (2003-06-19)