M.H.KADRI

406 recorded High Court judgment(s) · 1995–2004

Courts

Gujarat High Court

406

39-RULE DISCHARGED/DISMISSED @ FH	147
26-DISMISSED @ ADM.STAGE	93
38-RULE ABSOLUTE/ALLOWED @ FH	80
44-PARTLY ALLOWED @ FH	35
42-RULE DISCHARGED @ FH	12
46-ANY OTHER MODE @ FH	12
35-ANY OTHER MODE @ ADM.STAGE	8
40-WITHDRAWN @ FH	7

DHANIBEN MUNJABHAI PARMAR v. DRIBER DHANJIBHAI DEVAJIBHAI — Gujarat High Court (2004-05-05)
RAMJIBHAI KHODABHAI PARMAR v. DIRECTOR BECON ELECTRONICS PVT. LTD — Gujarat High Court (2004-05-04)
UNITED INDIA INSURANCE CO. LTD v. BHIKHIBEN RAMBHAI RATHOD — Gujarat High Court (2004-05-04)
MINOR RASHMIKABEN RAMESHBHAI v. BABUBHAI VITTHALBHAI BARIYA — Gujarat High Court (2004-04-26)
SOHILBHAI JINNATALI THAKKAR v. NISARALI BARKATALI SUNDARANI — Gujarat High Court (2004-04-26)
RAMANBHAI JESINGBHAI BARIYA v. BABUBHAI VITTHALBHAI BARIYA — Gujarat High Court (2004-04-26)
MINOR ANSOYABEN FATEHSINH BARIYA v. LALUBHAI VITHALBHAI BARIYA — Gujarat High Court (2004-04-26)
MINOR SHITAL RAMESHBHAI UKEDBHAI BARIYA v. BABUBHAI VITHALBHAI BARIYA — Gujarat High Court (2004-04-26)
LALJIBHAI BHIKHABHAI PRAJAPATI v. VISHNUBHAI BABABHAI PRAJAPATI — Gujarat High Court (2004-04-19)
NITESHKUMAR KALUSINGH CHAUHAN v. SHEKHAWAT TRANSPORT CO. — Gujarat High Court (2004-04-16)