M.H.KADRI, . D.P.BUCH

684 recorded High Court judgment(s) · 2000–2001

Courts

Gujarat High Court

684

38-RULE ABSOLUTE/ALLOWED @ FH	262
39-RULE DISCHARGED/DISMISSED @ FH	148
26-DISMISSED @ ADM.STAGE	148
46-ANY OTHER MODE @ FH	89
44-PARTLY ALLOWED @ FH	21
28-REJECTED @ ADM.STAGE	14
35-ANY OTHER MODE @ ADM.STAGE	2

STATE OF GUJARAT v. DEVSI JASA — Gujarat High Court (2001-02-09)
STATE OF GUJARAT v. PATEL NARAN DUDA — Gujarat High Court (2001-02-09)
KALUJI D RATHOD v. STATE OF GUJARAT — Gujarat High Court (2000-11-24)
KANTIBHAI KHUSHALBHAI v. DY COLLECTOR & LAO — Gujarat High Court (2000-09-15)
RAMESHBHAI BHAGANBHAI PATEL v. DY COLLECTOR & LAO — Gujarat High Court (2000-09-15)
THAKORBHAI NATHUBHAI PATEL M.TOF JAMSHEDJI SORABJI TRUST. v. DY COLLECTOR & LAO — Gujarat High Court (2000-09-15)
THAKORBHAI NATHUBHAI PATEL v. DY COLLECTOR & LAO — Gujarat High Court (2000-09-15)
NAROTTAMBHAI NATHUBHAI PATEL v. DY COLLECTOR & LAO — Gujarat High Court (2000-09-15)
BHAGWANBHAI KALYANJI PATEL THROUGH HIS HEIRS & L.RS. v. DY COLLECTOR & LAO — Gujarat High Court (2000-09-15)
BHAGWANBHAI KALYANJI PATEL DECD.THROUGH HIS LEGAL HEIRS. v. DY COLLECTOR & LAO — Gujarat High Court (2000-09-15)