M.H.KADRI, . C.K.BUCH

401 recorded High Court judgment(s) · 2000–2000

Courts

Gujarat High Court

401

26-DISMISSED @ ADM.STAGE	205
39-RULE DISCHARGED/DISMISSED @ FH	108
38-RULE ABSOLUTE/ALLOWED @ FH	75
35-ANY OTHER MODE @ ADM.STAGE	12
46-ANY OTHER MODE @ FH	1

ADDITIONAL SPECIAL LAND ACQUISITION OFFICER v. KANUBHAI RATILAL — Gujarat High Court (2000-08-11)
ADDITIONAL SPECIAL LAND ACQUISITION OFFICER v. VASANTBHAI MANILAL — Gujarat High Court (2000-08-11)
ADDITIONAL SPECIAL LAND ACQUISITION OFFICER v. VRAJLAL PREMCHAND — Gujarat High Court (2000-08-11)
ADDITIONAL SPECIAL LAND ACQUISITION OFFICER v. LAXMANBHAI DATABHAI — Gujarat High Court (2000-08-11)
ADDITIONAL SPECIAL LAND ACQUISITION OFFICER v. NIRMALABEN MADHUSUDAN — Gujarat High Court (2000-08-11)
ADDITIONAL SPECIAL LAND ACQUISITION OFFICER v. KAUSHAL NARENDRABHAI — Gujarat High Court (2000-08-11)
ADDITIONAL SPECIAL LAND ACQUISITION OFFICER v. KALIDAS NATHABHAI — Gujarat High Court (2000-08-11)
ADDITIONAL SPECIAL LAND ACQUISITION OFFICER v. KALAVATIBEN CHAMPAKLAL — Gujarat High Court (2000-08-11)
ADDITIONAL SPECIAL LAND ACQUISITION OFFICER v. BABUBHAI BHAILALBHAI — Gujarat High Court (2000-08-11)
ADDITIONAL SPECIAL LAND ACQUISITION OFFICER v. KRISHNAKANT BHAILALBHAI — Gujarat High Court (2000-08-11)