M. GOVINDARAJ, S. NAGAMUTHU
42 recorded High Court judgment(s) · 2016–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 42 |
Disposal nature
| DISMISSED | 27 |
| WITHDRAWN DISMISSED | 5 |
| DISPOSED OF | 3 |
| ORDERED | 2 |
| CLOSED | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
| DISMISSED FOR NON-PROSECUTION | 1 |
| ALLOWED | 1 |
Recent judgments
- CHOCKKIAH v. THE DEPUTY SUPERINTENDENT OF — Madras High Court (2016-10-24)
- P.SUBBURAJ, v. THE REGISTRAR, — Madras High Court (2016-10-17)
- BABURAJ v. THE SECRETARY TO GOVERNMENT — Madras High Court (2016-10-17)
- P.RAMESH v. THE INSPECTOR OF POLICE, — Madras High Court (2016-10-17)
- M.BALAJI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2016-10-17)
- M.CHANDRA SEKARAN v. THE DISTRICT COLLECTOR — Madras High Court (2016-10-17)
- N. DEVENDRAN v. THE SUPERINTENDENT OF POLICE — Madras High Court (2016-10-17)
- DELLI KUMAR S/O ARUMUGAM v. THE GOVT. OF TN — Madras High Court (2016-10-17)
- A.THANGARAJ, S/O.AYYAVU, v. THE MEMBER SECRETARY, — Madras High Court (2016-10-17)
- JEYARAJ v. THE INSPECTOR OF POLICE, — Madras High Court (2016-10-17)
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