LexM. GOVINDARAJ, G.R.SWAMINATHAN
22 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 22 |
Disposal nature
| DISPOSED OF | 11 |
| DISMISSED | 6 |
| CLOSED | 3 |
| DISMISSED AS INFRUCTUOUS | 1 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
- M.NAJIMA BEGUM, v. THE AUTHORIZED OFFICER — Madras High Court (2018-05-10)
- A.RAJENDRAN v. THE TAHSILDAR — Madras High Court (2018-05-10)
- M.MALA, W/O.MUTHUKUMAR v. THE ASSISTANT DIVISIONAL — Madras High Court (2018-05-10)
- MUTHUVELAMMAL v. STATE OF TAMILNADU — Madras High Court (2018-05-09)
- G.MANI v. THE BLOCK DEVELOPMENT OFFICER — Madras High Court (2018-05-09)
- PRIVATE EDUCATIONAL v. THE SECRETARY TO GOVT., — Madras High Court (2018-05-09)
- THANGA TAMIL SELVAN v. THE SUPERINTENDENT OF POLICE — Madras High Court (2018-05-09)
- THE LIFE INSURANCE CORPORATION v. J.PALANIRAJAN — Madras High Court (2018-05-09)
- S.SELVAGOMATHI v. THE CHANCELLOR/GOVERNOR OF — Madras High Court (2018-05-09)
- T.VADIVEL, v. THE DISTRICT COLLECTOR — Madras High Court (2018-05-09)