M. GOVINDARAJ
5,283 recorded High Court judgment(s) · 2016–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 5283 |
Disposal nature
| DISPOSED OF | 2162 |
| DISMISSED | 802 |
| ALLOWED | 622 |
| ORDERED | 532 |
| WITHDRAWN DISMISSED | 335 |
| CLOSED | 287 |
| DISMISSED AS INFRUCTUOUS | 202 |
| DISMISSED AS WITHDRAWAL | 110 |
Recent judgments
- C.CHINNADURAI NADAR v. THE TAHSILDAR — Madras High Court (2022-04-29)
- M/S.Alwarpet benefits Fund Ltd, v. R.SUBRAMANIAM — Madras High Court (2022-04-29)
- KAMALAKANNAN S/O. AYYADURAI v. MANICKASUNDARAM — Madras High Court (2022-04-28)
- P.ANANDHRAJ, JOINT DIRECTOR, v. THE GOVERNMENT OF TAMIL NADU, — Madras High Court (2022-04-28)
- TNS RAVI KUMAR v. THE CHAIRMAN — Madras High Court (2022-04-28)
- P.V.Kariyamal v. State of Tamilnadu — Madras High Court (2022-04-28)
- G.KANNAPPAN v. D.SANKAR CHETTIAR — Madras High Court (2022-04-28)
- MR.P.KANAGARAJ, v. DIRECTORATE OF ENFORCEMENT, — Madras High Court (2022-04-27)
- S.KAMALAKANNAN v. THE CHAIRMAN — Madras High Court (2022-04-27)
- K.A.GOTHAVARIAMMAL(DIED), v. ARIYA GOUNDER — Madras High Court (2022-04-26)
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