M.GANGA RAO,V SRINIVAS

165 recorded High Court judgment(s) · 2022–2023

Courts

Andhra Pradesh High Court

165

DISMISSED	49
ALLOWED NO COSTS	43
DISPOSED OF NO COSTS	21
WITHDRAWN	17
DISMISSED AS INFRUCTUOUS	15
CLOSED NO COSTS	8
DISMISSED AS NON PROSECUTION	5
DISMISSED AS ABATED	3

A G Alexander, v. Comm.of Prohibition dept., State of A.P., — Andhra Pradesh High Court (2023-03-31)
D. Srinivasa Rao v. The Commissioner of Prohibition and Excise — Andhra Pradesh High Court (2023-03-31)
The State of Andhra Pradesh and others v. L JAGADEESH — Andhra Pradesh High Court (2023-03-31)
THE STATE OF AP v. B DURGA RAO — Andhra Pradesh High Court (2023-03-31)
T. JAGANNADHA RAO, WG DISTRICT v. DISTRICT EDUCATIONAL OFFICER, ELURU, WG DIST AND 3 OTHERS — Andhra Pradesh High Court (2023-03-31)
The State of Andhra Pradesh rep. by its Special Chief Secretary v. PUJARI ASHOK KRANTHI KUMAR — Andhra Pradesh High Court (2023-03-31)
A R MURTHY v. THE COMMISSIONER — Andhra Pradesh High Court (2023-03-31)
The State of Andhra Pradesh v. Nagipogu Rama Rao — Andhra Pradesh High Court (2023-03-31)
THE STATE OF AP v. Setty Venkata Rao — Andhra Pradesh High Court (2023-03-31)
M. KRISHNAIAH v. COMMR. OF PROH. AND EXCISE — Andhra Pradesh High Court (2023-03-31)