M.GANGA RAO,T MALLIKARJUNA RAO

44 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• The Special Deputy Collector, v. Golla Balaswamy Died by his L.Rs., — Andhra Pradesh High Court (2023-03-31)
• The Special Deputy Collector cum Land Acquisition Officer v. Tappeta Swamuel died by his LRs — Andhra Pradesh High Court (2023-03-31)
• MR. KANUMA GANGADHAR, MADANAPALLE TOWN v. SHO, II TOWN P.S., MADANAPALLE — Andhra Pradesh High Court (2023-03-31)
• Vaddi Nagappa, v. District Legal Services Authority — Andhra Pradesh High Court (2023-03-29)
• Peddireddy Sridhar Reddy, v. Pottipati Rosi, — Andhra Pradesh High Court (2023-03-17)
• The Special Deputy Collector, v. Bandi Narayana Swamy, — Andhra Pradesh High Court (2023-03-17)
• The Special Deputy Collector v. Yerram Eswara Reddy — Andhra Pradesh High Court (2023-03-17)
• The Special Deputy Collector, v. Palle Rama Subba Reddy — Andhra Pradesh High Court (2023-03-17)
• The Spacial Deputy Collector, v. G.Basker, — Andhra Pradesh High Court (2023-03-17)
• S. Peda Venkata Reddy v. The Special Tahsildar — Andhra Pradesh High Court (2023-03-17)