M.GANGA RAO,DUPPALA VENKATA RAMANA

25 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• M/s. J.K. Tyres and Industries Limited v. M/s. Krishna Tyres — Andhra Pradesh High Court (2023-04-03)
• G SINDHU v. UNION OF INDIA — Andhra Pradesh High Court (2023-04-03)
• TEMBURU DHANA LAKSHMI v. JAYA PRAKASH — Andhra Pradesh High Court (2023-03-24)
• CHAIRMAN, STATE LEVEL POLICE RECRUITMENT BOARD, HYD AND 2 OTH v. B. RAMACHANDRA RAO, VISAKHAPATNAM DIST AND 8 OTHERS — Andhra Pradesh High Court (2023-03-24)
• PRL. SECY., HOME DEPT. AND 2 ORS. v. S. RAVI BABU AND 2 ORS. — Andhra Pradesh High Court (2023-03-24)
• PRL SECY, HOME DEPT, HYDERABAD AND 2 OTHERS v. D. CHENNAKESAVULU, GUNTUR DIST AND 3 OTHERS — Andhra Pradesh High Court (2023-03-24)
• K.NAGABABU v. SRI M.HARI JAWAHARLAL,IAS — Andhra Pradesh High Court (2023-03-23)
• Smt A Manjula v. G Doraswamy — Andhra Pradesh High Court (2023-03-17)
• M/S UNITED INDIA INSURANCE CO LTD., CHITTOOR DIST v. SMT. A. MANJULA, CHITTOOR DIST AND FIVE OTHERS — Andhra Pradesh High Court (2023-03-17)
• SHAIK AYED THAMEEM v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2023-03-06)