M.GANGA RAO
4,546 recorded High Court judgment(s) · 2005–2023
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 3834 |
| Telangana High Court | 712 |
Disposal nature
| DISPOSED OF NO COSTS | 1847 |
| DISMISSED | 650 |
| WITHDRAWN | 472 |
| CLOSED NO COSTS | 440 |
| ALLOWED NO COSTS | 412 |
| DISMISSED AS INFRUCTUOUS | 334 |
| DISMISSED FOR DEFAULT | 100 |
| PARTLY ALLOWED NO COSTS | 69 |
Recent judgments
- SMT. VALLURI DHANALAKSHMI, v. THE COLLECTOR, AND 3 OTHERS — Andhra Pradesh High Court (2023-04-04)
- K. Subba Rao, v. The Government of Andhra Pradesh, — Andhra Pradesh High Court (2023-04-04)
- NOVARTIS INDIA LIMITED, WORLI, MUMBAI 400 018. v. THECHAIRMAN CUMPRESIDNG.OFFR.INDUS.TRIB.CUMLABOUR,VSKPTNMANDAN — Andhra Pradesh High Court (2023-04-03)
- Andhra Pradesh Private Schools Association (Regd- 204/2015) v. The State of Andhra Pradesh — Andhra Pradesh High Court (2023-04-03)
- Sri Trikoteswara Swamy Educational Society v. The State of Andhra Pradesh — Andhra Pradesh High Court (2023-04-03)
- Erapa Mukkayya, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2023-04-03)
- Rajula Ramasekhar Reddy, v. Sri M.V. Seshagiri Babu — Andhra Pradesh High Court (2023-04-03)
- Lakamsani Sri Durga Kavya, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2023-04-03)
- SMT KALI USHA RANI AND 3 OTHERS v. P. KAMARAJ AND 5 OTHERS — Andhra Pradesh High Court (2023-03-31)
- N CH PULLA RAO v. KANTHILAL DANDEY,I.A.S — Andhra Pradesh High Court (2023-03-31)
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