M.G.UMA,P.S.DINESH KUMAR
27 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 27 |
Disposal nature
| DISMISSED | 15 |
| Partly Allowed | 6 |
| ALLOWED | 4 |
| DISPOSED | 2 |
Recent judgments
- THE SECRETARY TO GOVT., v. SRI.MAHANTESHA BASAPPA HOSUR — Karnataka High Court (2020-08-07)
- SMT. MADHURI WD/O LAXMAN DHURI v. TANAJI ZILU GAWADE — Karnataka High Court (2020-08-07)
- B.KUMAR S/O BASAVARAJAPPA v. PALAKSHA T.M S/O LATE BASAPPA R.M — Karnataka High Court (2020-08-07)
- THE PRL.SECRETARY TO GOVT., v. SRI.R.Y.JOSHI S/O LATE YALAGURESH — Karnataka High Court (2020-08-07)
- ORIENTAL INSURANCE CO. LTD., v. SMT.KOMAL W/O KASHINATH PATIL, — Karnataka High Court (2020-08-06)
- SRI. B. VENKATARAMAPPA 2 B VENKATARAMUDU v. SRI.BASAVARAJ AMBANNAVER — Karnataka High Court (2020-08-06)
- THEERTHALINGAPPA K S/O MALLAPPA v. SANTHOSHKUMAR S/O. SHIVANAGOUDA PUTTANAGOUDRA — Karnataka High Court (2020-08-06)
- SMT.SHANTHA BABU SUNAGAR v. THE EXECUTIVE OFFICER — Karnataka High Court (2020-08-06)
- SMT. KOMAL W/O KASHINATH PATIL, v. SRI. SANJAY S/O DATTATRAY PATIL, — Karnataka High Court (2020-08-06)
- SHRI. NINGANAGOUDA A/F SANKANAGOUDA POLICEGOUDAR v. SMT. MALLAVVA W/O SANKANAGOUDA POLICEGOUDAR — Karnataka High Court (2020-08-06)
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