M. G. SEWLIKAR

2,506 recorded High Court judgment(s) · 2019–2022

Courts

Bombay High Court

2506

DISPOSED OFF	882
APPLICATION ALLOWED	617
Withdrawn	464
DELAY CONDONATED/REJECTED.	180
Disposed off/Dismissed for default	135
DISMISSED	129
Admitted/Allowed/Granted/Rule Absolute	28
Disposed Off	28

AMIT JAGANNATH RAUT AND ANOTHER v. BALASAHEB RAMCHANDRA RAUT AND OTHERS — Bombay High Court (2022-09-19)
AMIT JAGANNATH RAUT AND ANOTHER v. DATTU BAPU GUNJAL AND OTHERS — Bombay High Court (2022-09-19)
THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION v. PANDURANG SATWAJI KURUDE DIED THR LRS TUKARAM PANDURANG KURUDE AND OTHERS — Bombay High Court (2022-09-16)
THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION v. NAGESH BHAGOJI PUNDGE AND ANOTHER — Bombay High Court (2022-09-16)
THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION v. BHAGVAT SHANKAR PUNDGE AND ANOTHER — Bombay High Court (2022-09-16)
RAMBHAU NAMDEORAO KAMBLE AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-09-16)
THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION v. GANESH NAGORAV CHAVAN AND ANOTHER — Bombay High Court (2022-09-16)
THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION v. SHESHERAO UTTAMRAO CHAVAN AND ANOTHER — Bombay High Court (2022-09-16)
THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION v. KAILASH BAPURAO RATHOD AND OTHERS — Bombay High Court (2022-09-16)
THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION v. BALAJI UTTAM CHAVAN AND ANOTHER — Bombay High Court (2022-09-16)