M.G.S. KAMAL,P.B.BAJANTHRI

110 recorded High Court judgment(s) · 2016–2021

Courts

Karnataka High Court

110

DISMISSED	34
Partly Allowed	28
DISPOSED	19
ALLOWED	11
ALLOWED AND REMANDED	8
DROPPED	5
Dismissed for Non-Prosecution	4
REJECTED	1

SMT. IRAVVA W/O MAILARAPPA LATAGERI v. N. R. KUMAR S/O RAMACHANDRA — Karnataka High Court (2021-10-01)
SRI. SHRINIVAS S/O. SHANTHA NALIKE v. SMT. G. PREMALATHA @ ESTHERA — Karnataka High Court (2021-10-01)
BASAVARAJ SHIVAGOUDA PATIL, v. SHRI VITTAL RAMAPPA KUKANUR, — Karnataka High Court (2021-09-30)
SHRI. VITTAL RAMAPPA KUKANUR, v. SHRI. SADANAND S/O. BABURAO WAGOJI, — Karnataka High Court (2021-09-30)
SADANAND S/O BABURAO WAGOJI v. VITTAL RAMAPPA KUKANUR — Karnataka High Court (2021-09-30)
BASAVARAJ S/O. MAHANTAPPA KALYANI v. VITTAL RAMAPPA KAKANUR — Karnataka High Court (2021-09-30)
SHRI. VITTAL RAMAPPA KUKANUR, v. SHRI BASAVARAJ S/O. SHIVAGOUDA PATIL, — Karnataka High Court (2021-09-30)
NINGAPPA S/O NAGAPPA KHICHADI v. SMT.MAHADEVI W/O. NINGAPPA KHICHADI — Karnataka High Court (2021-09-27)
SOMASHEKHAR S/O. PAWADEPPA GUDDAD v. CHANNAPPA S/O. PAWADEPPA GUDDAD — Karnataka High Court (2021-09-24)
THE DIRECTOR v. DR. SUMAN SHSIVANAGOUDA PATIL — Karnataka High Court (2021-09-24)