M.G.S.KAMAL

1,813 recorded High Court judgment(s) · 2012–2026

Courts

Karnataka High Court

1813

DISMISSED	635
DISPOSED	427
Partly Allowed	345
ALLOWED	273
ALLOWED AND REMANDED	93
Dismissed for Non-Prosecution	25
Abated	11
REJECTED	2

M/S MENMENTOR FACILITIES PRIVATE LIMITED v. THE KALBURGI-BIDAR AND YADGIR CO-OPERATIVE MILK PRODUCER'S SOCIETIES UNION LTD. — Karnataka High Court (2026-02-06)
KRISHNA BHAGYA JALA NIGAM LTD v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2025-12-19)
SANGAYYA S/O PARAYYA MATH AND ANR v. SHANTAYYA S/O IRAPAYYA MATH AND ORS — Karnataka High Court (2025-12-18)
BASAVABHIMA ENTERPRISES v. THE STATE OF KARNATAKA — Karnataka High Court (2025-12-18)
AWAJI AND OTHERS v. KHOOBAPPA AND OTHERS — Karnataka High Court (2025-12-18)
KASTURI BAI AND ORS v. GURAPPA AND ORS — Karnataka High Court (2025-12-18)
SHRI SIDDALINGAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2025-12-18)
MAHADEV S/O SHIVALINGAPPA TELI AND ANR v. SHANTAYYA S/O IRAPAYYA MATH AND ORS — Karnataka High Court (2025-12-18)
CHANDRAKANTH S/O. RAJARAM PATIL v. GANGABAI W/O. GYANBA MANKARI — Karnataka High Court (2025-12-18)
MAHIBOOB v. ZAKIYA — Karnataka High Court (2025-12-18)