LexM.G.PRIYADARSINI,SHAMEEM AKTHER
25 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 25 |
Disposal nature
| DISMISSED AS INFRUCTUOUS | 15 |
| DISPOSED OF NO COSTS | 3 |
| ALLOWED NO COSTS | 3 |
| DISMISSED FOR DEFAULT | 2 |
| DISMISSED NO COSTS | 1 |
| DISMISSED | 1 |
Recent judgments
- A LAXMA REDDY v. V GOPINATH REDDY — Telangana High Court (2023-09-01)
- MR. KARUKURI MADHUKAR, HYD v. SMT. K. SARITHA KUMARI, ADILABAD DIST — Telangana High Court (2022-12-12)
- M/s. MADHU INFRASTRUCTURE PVT. LTD v. Mr. GULLI RATNAM — Telangana High Court (2022-12-12)
- Shakeel Ahmed v. Mrs.Zaibunnisa and 2 others — Telangana High Court (2022-12-12)
- V.KODANDARAMI REDY v. VALLAPAREDDY RAJAGOPAL REDDY — Telangana High Court (2022-12-12)
- M/s. Anup Constructions Private Limited v. M/s. G.J. Fernandez Engineers AND Contractors — Telangana High Court (2022-12-12)
- Baikadi Narsimulu and 4 others v. Mamindla Manemma — Telangana High Court (2022-12-12)
- Sultan ul-uloom Education Society v. Padma Satyavathi — Telangana High Court (2022-12-12)
- Meer Abu Sayeed Khan v. Mohammed Nemathullah Hussaini — Telangana High Court (2022-12-12)
- Ramanjaneyulu Goud v. Dasari Narasimha Reddy — Telangana High Court (2022-12-12)