M.G.PRIYADARSINI,G SRI DEVI

756 recorded High Court judgment(s) · 2022–2022

Courts

Telangana High Court

756

PARTLY ALLOWED NO COSTS	477
DISMISSED NO COSTS	69
DISPOSED OF NO COSTS	64
ALLOWED NO COSTS	58
DISMISSED	57
DISMISSED AS NON PROSECUTION	9
WITHDRAWN	8
CLOSED NO COSTS	6

K. Jagadeeshwar v. The Special Deputy Collector — Telangana High Court (2022-09-28)
Lieutenant Colonel Shalini Atri v. Lieutenant Colonel Rajeev Kumar Singh — Telangana High Court (2022-09-28)
B. Vijaya Lakshmi v. B. Pushpan Kumar — Telangana High Court (2022-09-28)
SPECIAL DEPUTY COLLECTOR v. K. JAGADEESHWAR, MAHABUBNAGAR DIST AND FOUR OTHERS — Telangana High Court (2022-09-28)
Mahendra Kumar Agarwal v. Neera Agarwal — Telangana High Court (2022-09-28)
Ms. Roshan M Jehangir v. Special Deputy Collector, Land Acquissition (General) — Telangana High Court (2022-09-28)
Mrs. Neera Agarwal v. Mahender Kumar Agarwal — Telangana High Court (2022-09-28)
MAHENDERA KUMAR AGARWAL (M K AGARWAL) v. NEERA AGARWAL — Telangana High Court (2022-09-28)
Mr.B.Venkateshwar Rao v. Smt Malkud Sandhya — Telangana High Court (2022-09-27)
J.Laxmaiah, v. The Special Deputy Collector, — Telangana High Court (2022-09-27)