LexM.G.PRIYADARSINI,A.RAJASHEKER REDDY
74 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 74 |
Disposal nature
| DISPOSED OF NO COSTS | 63 |
| DISMISSED AS INFRUCTUOUS | 3 |
| ALLOWED NO COSTS | 3 |
| DISMISSED | 3 |
| ORDERED | 1 |
| CLOSED NO COSTS | 1 |
Recent judgments
- Dr Yaamarthy Venkata Mani v. State of Telangana — Telangana High Court (2022-04-28)
- S. Harshavardhan v. The State of Telangana — Telangana High Court (2022-04-28)
- Mohammed Tanveer Ahmed v. The State of Telangana and another — Telangana High Court (2022-04-28)
- Summaya Fathima v. The State of Telangana and another — Telangana High Court (2022-04-28)
- Rifah Saleem v. The State of Telangana and another — Telangana High Court (2022-04-28)
- K.Shiny Bhavani v. The Kaloji Narayana Rao University of Health Sciences — Telangana High Court (2022-04-28)
- Eluri Pratima v. State of Telangana and another — Telangana High Court (2022-04-28)
- Dr. Aishwarya v. State of Telangana and another — Telangana High Court (2022-04-27)
- K. Komali v. The State of Telangana — Telangana High Court (2022-04-27)
- The Union of India, and 5 Others v. M.Parshuram — Telangana High Court (2022-04-27)