M.G.PRIYADARSINI

2,767 recorded High Court judgment(s) · 2022–2025

Courts

Telangana High Court

2767

DISMISSED NO COSTS	705
DISPOSED OF NO COSTS	546
PARTLY ALLOWED NO COSTS	516
ALLOWED NO COSTS	476
WITHDRAWN	138
DISMISSED AS INFRUCTUOUS	113
DISMISSED FOR DEFAULT	97
DISMISSED AS NON PROSECUTION	67

REGIONAL MANAGER, SANGAREDDY v. ERUKALA YELLAMMA, MEDAK DIST AND 2 OTHERS — Telangana High Court (2025-04-03)
MOHAMMED HAMEEDA BEGUM v. G NARENDER — Telangana High Court (2025-04-03)
ANDRHA PRADESH STATE ROAD TRANSPORT CORPOATION AND ANOTHER v. KAJA KHAN AND 3 OTHERS — Telangana High Court (2025-04-03)
M/s National Insurance Co. Ltd., v. Gouni Sravan Kumar — Telangana High Court (2025-04-03)
THE DEPOT MANAGER AND ANOTHER v. SANDROLLA YADAIAH AND 2 OTHERS — Telangana High Court (2025-04-02)
Kummarikuntla Veerabharam, v. Smt. Koppuravuri Jhansirani, (Adult) — Telangana High Court (2025-04-02)
APSRTC, M.D., HYDERABAD AND ANR v. KOMMURI SHYAMALA, KARIMNAGAR DIST AND ANR — Telangana High Court (2025-04-02)
K. GOBRIYA NAIK , GOVIND v. SRI O.PENTAIAH and ANR — Telangana High Court (2025-04-02)
A.P. STATE ROAD TRANSPORT CORPORATION v. VARSA KOUSALYA AND 3 OTHERS — Telangana High Court (2025-04-02)
M/s.New India Assurance Company Ltd v. Smt.Mukkamalla Vijayalakshmi — Telangana High Court (2025-04-02)