M.F.SALDANHA

26 recorded High Court judgment(s) · 1998–1998

Courts

Disposal nature

Recent judgments

• VEERABHADRAPPA v. L.T.,ANEKAL 7 ORS — Karnataka High Court (1998-09-21)
• B.E.SHEKAR SHETTY v. SURESH AND OTHERS — Karnataka High Court (1998-09-09)
• SURESH SIDDARAMAIAH & ORS v. AMBLI MUTTAPPA — Karnataka High Court (1998-08-19)
• SMT.GOWRIAMMA & ORS v. LAND TBNL.,BANTWAL & ORS — Karnataka High Court (1998-06-30)
• PUSHPALATHA R ADYANTHAYA v. STELLA CRASTA & ORS — Karnataka High Court (1998-06-30)
• SOMANAGOUDA & ANR v. STATE & ORS — Karnataka High Court (1998-06-30)
• MALLAPPA AND ANR. v. STATE REP BY SEC AND ORS. — Karnataka High Court (1998-06-30)
• PRALAHADGIR v. LAND TRIBUNAL HUMNABAD BY CHAIRMAN & ORS — Karnataka High Court (1998-06-18)
• N.B.PATIL BY HIS LRS DATTATREY v. STATE & ORS — Karnataka High Court (1998-06-18)
• P.G.ABRAHAM THARAKAN & ANR BY v. ASST.COMMR , HUNSUR & ANR — Karnataka High Court (1998-06-16)