LexM.DURAISWAMY, V. RAMASUBRAMANIAN
27 recorded High Court judgment(s) · 2016–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 27 |
Disposal nature
| WITHDRAWN DISMISSED | 23 |
| DISMISSED | 3 |
| ALLOWED | 1 |
Recent judgments
- COMMISSIONER OF INCOME TAX v. A.PRAKASAM — Madras High Court (2016-03-23)
- INDIAN HOTEL COMPANY LTD v. THE STATE OF TAMILNADU — Madras High Court (2016-03-23)
- COMMISSIONER OF INCOME TAX v. DR VV VARADARAJAN — Madras High Court (2016-03-23)
- COMMISSIONER OF INCOME TAX v. SHRI M.HEAMANATHAN — Madras High Court (2016-03-23)
- COMMISSIONER OF INCOME TAX v. SHRI RS SURYA — Madras High Court (2016-03-23)
- COMMISSIONER OF INCOME TAX v. SHRI. KISHORE KUMAR GOKULDAS — Madras High Court (2016-03-23)
- THE COMMISSIONER OF v. HARVEY HEART HOSPITALS LTD., — Madras High Court (2016-03-23)
- COMMISSIONER OF INCOME TAX v. M/S SRM HOTELS PVT LTD — Madras High Court (2016-03-23)
- COMMISSIONER OF INCOME TAX v. DR VV VARADARAJAN — Madras High Court (2016-03-23)
- COMMISSIONER OF INCOME TAX v. DR. P. RAJU — Madras High Court (2016-03-23)