LexM.DURAISWAMY, V. DHANAPALAN
98 recorded High Court judgment(s) · 2013–2015
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 98 |
Disposal nature
| DISPOSED OF | 43 |
| ALLOWED | 20 |
| CLOSED | 13 |
| WITHDRAWN DISMISSED | 10 |
| DISMISSED | 8 |
| DISMISSED AS WITHDRAWAL | 3 |
| ALLOWED REMANDED | 1 |
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