LexM.DURAISWAMY, T.V.THAMILSELVI
561 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 561 |
Disposal nature
| WITHDRAWN DISMISSED | 149 |
| DISPOSED OF | 116 |
| DISMISSED | 115 |
| DISMISSED AS WITHDRAWAL | 76 |
| ORDERED | 39 |
| CLOSED | 29 |
| ALLOWED | 13 |
| DISMISSED FOR NON-PROSECUTION | 9 |
Recent judgments
- M/S. PACIFICA (INDIA) v. ORIENTAL CUSINES P LTD — Madras High Court (2022-06-07)
- PSA SICAL Terminals Limited, v. UNION OF INDIA — Madras High Court (2022-06-07)
- Nallavedy v. Parvathy — Madras High Court (2022-04-29)
- M.Nachimuthu v. The District Collector — Madras High Court (2022-04-29)
- L. LALITHA v. KANNIAPPAN — Madras High Court (2022-04-29)
- K.Gunasekaran v. The District Collector — Madras High Court (2022-04-29)
- S.Prakash v. S.Saranya — Madras High Court (2022-04-29)
- SRIRAJ STEELS P LTD v. United India Insurance Co. Ltd. — Madras High Court (2022-04-28)
- S.MUKANCHAND BOTHRA (Died) v. SHIVAJIRAOGAIKWAD @ RAJNIKANTH — Madras High Court (2022-04-28)
- N.DEENADAYALAN v. M/S.INDIAN BANK , — Madras High Court (2022-04-28)