LexM.DURAISWAMY, T. RAVINDRAN
485 recorded High Court judgment(s) · 2016–2020
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 485 |
Disposal nature
| DISMISSED | 198 |
| DISPOSED OF | 116 |
| WITHDRAWN DISMISSED | 54 |
| CLOSED | 45 |
| ALLOWED | 25 |
| ORDERED | 20 |
| DISMISSED AS INFRUCTUOUS | 16 |
| DISMISSED AS WITHDRAWAL | 4 |
Recent judgments
- T.MARIAPPAN v. The Commissioner, — Madras High Court (2020-02-28)
- A. RATHINAVELMUTHU, v. THE CHIEF EDUCATIONAL OFFICER, — Madras High Court (2020-02-28)
- Sonaimuthu @ Asuran v. The District Collector — Madras High Court (2020-02-28)
- S.TIRUMALAIKUMAR v. THE SECRETARY TO GOVT., — Madras High Court (2020-02-28)
- V.YOGESWARAN v. THE SUBORDINATE JUDGE — Madras High Court (2020-02-28)
- T.KALAISELVI v. THE DISTRICT COLLECTOR — Madras High Court (2020-02-28)
- H.MOHAMED ARIFF v. STATE OF TAMIL NADU — Madras High Court (2020-02-28)
- A.TAMILMANI, v. THE CHIEF EDUCATIONAL OFFICER, — Madras High Court (2020-02-28)
- R.K.BASKAR v. THE STATE OF TAMIL NADU — Madras High Court (2020-02-28)
- R.GOPALAKRISHNAN v. THE PRINCIPAL DISTRICT AND SESSIONS JUDGE — Madras High Court (2020-02-28)