M.DURAISWAMY, SUNDER MOHAN
201 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 201 |
Disposal nature
| ORDERED | 82 |
| DISMISSED | 41 |
| DISPOSED OF | 21 |
| WITHDRAWN DISMISSED | 18 |
| ALLOWED | 10 |
| DISPOSED OF IN MEMO OF COMPROMISE | 5 |
| DISMISSED AS SETTLED OUT OF COURT | 4 |
| CLOSED | 4 |
Recent judgments
- FAMILY MANAGER T.M.PALANIAPPA MUDALIAR v. J.VIJAYAKUMAR — Madras High Court (2022-09-12)
- The South Indian Film Chamber of Commerce v. R.Kishore Kumar — Madras High Court (2022-09-12)
- Chief Executive Officer v. Gharpure Engineering and Constructions Private Limited — Madras High Court (2022-09-12)
- MD.YOUSUFF v. MD.ABDULLA — Madras High Court (2022-09-12)
- P.Bala v. Search Light Production — Madras High Court (2022-09-12)
- SELVI @ KALAISELVI v. KARTHIKEYAN — Madras High Court (2022-09-07)
- V.ROJA v. P.KAVITHA — Madras High Court (2022-09-07)
- SHANMUGAVELLI v. R. PANCHAVARNAM — Madras High Court (2022-09-07)
- M/S.LCS FOUNDATIONS v. J.PATTABIRAMAN — Madras High Court (2022-09-06)
- R.Sundarraj v. R.Amuthavalli — Madras High Court (2022-09-06)
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