LexM.DURAISWAMY, SATHYA NARAYANA PRASAD
120 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 120 |
Disposal nature
| DISMISSED | 32 |
| ORDERED | 21 |
| CLOSED | 21 |
| DISMISSED AS INFRUCTUOUS | 13 |
| WITHDRAWN DISMISSED | 12 |
| ALLOWED | 6 |
| DISMISSED AS ABATED | 5 |
| DISMISSED FOR NON-PROSECUTION | 3 |
Recent judgments
- M. GOWRISHANKAR v. THE DEPUTY GENERAL — Madras High Court (2022-03-25)
- The State of Tamilnadu v. R.Murugesan — Madras High Court (2022-02-02)
- A.ARIVAZHAGAN v. THE STATE OF TAMILNADU — Madras High Court (2022-02-02)
- M.GOWRISHANKAR v. THE DY. GENERAL MANAGER (SME), — Madras High Court (2022-02-02)
- 1.INDIAN OVERSEAS BANK,REP.BY v. M.K.NARAYANAN — Madras High Court (2022-02-01)
- V.KALYANASUNDARAM v. SHANKAR IAS — Madras High Court (2022-01-31)
- A.Annie Sheela Rani v. The Principal Secretary to — Madras High Court (2022-01-31)
- THE DIRECTOR OF ELEMENTARY EDUCATION v. PANDITHA MALVIA AIDED MIDDLE SCHOOL — Madras High Court (2022-01-31)
- Mr. I. Shanmugadurai v. M/s. Asrec (India) limited — Madras High Court (2022-01-31)
- THE DIRECTOR OF ELEMENTARY EDUCATION v. K.PADMAVATHI — Madras High Court (2022-01-31)