M.DURAISWAMY, S.MUKHOPADHAYA

31 recorded High Court judgment(s) · 2009–2009

Courts

Disposal nature

Recent judgments

• T.N.S.S.STEELS PVT LTD. v. UNION OF INDIA, REP BY THE — Madras High Court (2009-12-04)
• A.KUDPUDIN v. MEMBER SECRETARY,PONDICHERRY — Madras High Court (2009-12-04)
• T.VIRUDHACHALAM v. THE DIRECTOR OF MUNICIPAL — Madras High Court (2009-12-04)
• THE COMMON COMMITTEE v. MINOR B PAVEENA DEVI — Madras High Court (2009-12-04)
• D. DURAISRINIVASAN v. THE REGISTRAR — Madras High Court (2009-12-03)
• M/S.TAMIL NADU PETROLEUM v. THE CHAIRPERSON — Madras High Court (2009-12-03)
• THE DEPUTY INSPECTOR GENERAL v. K.KAMALAKANNAN, FITTER GR-I — Madras High Court (2009-12-03)
• G.KUPPAN v. THE PRESIDING OFFICER — Madras High Court (2009-12-03)
• T.SATHYA MURTHY v. THE COMMISSIONER — Madras High Court (2009-12-01)
• M/S.E.I.D.PARRY (INDIA) LTD., v. THE DEBTS RECOVERY APPELLATE — Madras High Court (2009-12-01)