M.DURAISWAMY, S.ANANTHI (RETD.)
43 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 43 |
Disposal nature
| DISMISSED | 13 |
| DISPOSED OF | 12 |
| WITHDRAWN DISMISSED | 5 |
| ALLOWED | 4 |
| DISMISSED AS INFRUCTUOUS | 3 |
| DISMISSED AS WITHDRAWAL | 2 |
| ORDERED | 2 |
| CLOSED | 2 |
Recent judgments
- BALAIYA.G v. THE STATE OF TAMIL NADU — Madras High Court (2021-08-11)
- M.MAHALINGAM v. THE STATE OF TAMILNADU — Madras High Court (2021-08-11)
- NAGAVALLI v. THE DISTRICT COLLECTOR — Madras High Court (2021-08-11)
- Arumugam.K v. The District Collector — Madras High Court (2021-08-11)
- TMT. P.JEYALAKSHMI, v. THE PRINCIPAL DISTRICT JUDGE, — Madras High Court (2021-08-11)
- THE STATE OF TAMILNADU REP BY ITS SECRETARY, v. M.GRACEAMMAL — Madras High Court (2021-08-11)
- RANI.C v. THE CHIEF FINANCIAL OFFICER — Madras High Court (2021-08-11)
- MUTHURAJ v. THE REVENUE DIVISIONAL OFFICER — Madras High Court (2021-08-11)
- THE STATE OF TAMILNADU REP BY ITS SECRETARY, v. P.NATARAJAN — Madras High Court (2021-08-11)
- MICHAEL.S v. THE DISTRICT COLLECTOR — Madras High Court (2021-08-06)
Lex