M.DURAISWAMY, R. HEMALATHA
287 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 287 |
Disposal nature
| DISMISSED | 75 |
| WITHDRAWN DISMISSED | 68 |
| DISMISSED AS WITHDRAWAL | 37 |
| ORDERED | 36 |
| DISPOSED OF | 25 |
| ALLOWED | 21 |
| CLOSED | 17 |
| DISMISSED AS INFRUCTUOUS | 3 |
Recent judgments
- COMMISSIONER OF INCOME TAX v. M/S. FOUR M MARITIME P.LTD., — Madras High Court (2021-07-30)
- COMMISSIONER OF INCOME TAX 2 v. M/S. L & T INFRASTRUCTURE — Madras High Court (2021-07-30)
- RASIPURAM ROTARY CLUB TRUST v. THE INCOME TAX OFFICER — Madras High Court (2021-07-30)
- M/S.RAVIKUMAR DISTILLERIES LTD v. THE ASSISTANT COMMISSIONER — Madras High Court (2021-07-29)
- M/S.RAVIKUMAR DISTILLERIES LTD v. THE ASSISTANT COMMISSIONER — Madras High Court (2021-07-29)
- COMMISSIONER OF INCOME TAX v. M/S. TIDEL PARK LIMITED — Madras High Court (2021-07-29)
- PRINCIPAL COMMISSIONER OF v. R.S.ENTERPRISES — Madras High Court (2021-07-28)
- THE COMSNR OF INCOME TAX (EXEMPTION) v. SRI SAI EDUCATION TRUST — Madras High Court (2021-07-28)
- M/S SRI BALASUBRAMANIA MILLS v. THE ASSISTANT COMMISSIONER — Madras High Court (2021-07-28)
- PRINCIPAL COMMISSIONER OF v. R.S.ENTERPRISES — Madras High Court (2021-07-28)
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