LexM.DURAISWAMY, P. JYOTHIMANI
46 recorded High Court judgment(s) · 2011–2012
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 46 |
Disposal nature
| DISPOSED OF | 14 |
| ALLOWED | 11 |
| DISMISSED | 11 |
| CLOSED | 5 |
| WITHDRAWN DISMISSED | 5 |
Recent judgments
- MAAN SAROVAR PARAS BUILDERS v. GOPALDAS DWARAKADAS — Madras High Court (2012-09-24)
- S.P.PETHEL RAJ v. VE VAIRAPPAN — Madras High Court (2012-09-18)
- G.SUNDARRAJAN v. UNION OF INDIA — Madras High Court (2012-08-31)
- CONT P/1068/2012 of N.JAGANNATHAN Vs — Madras High Court (2012-07-26)
- BAJAJ AUTO LTD v. M/S. T.V.S.MOTOR COMPANY LTD., — Madras High Court (2012-07-04)
- K.S.SUNDARAM v. S.VISWANATHAN — Madras High Court (2012-07-04)
- M/S SRI KISHNA CONSTRUCTIONS v. M/S. TIFFINS BARYTES, — Madras High Court (2012-07-02)
- S. MOUNASWAMINATHAN v. MS. ANURADHA BALAJI — Madras High Court (2012-06-21)
- P.SHUYJAATH RAHEED v. STATE BANK OF INDIA — Madras High Court (2012-06-05)
- NIRMA LTD v. SAINT GOBAIN GLASS INDIA LTD — Madras High Court (2012-04-27)