M.DURAISWAMY, KRISHNAN RAMASAMY

21 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• HARI PODDAR v. THe ASST COMMISSIONER OF — Madras High Court (2021-04-23)
• M/S.VIGNESHWARA FOUNDRY v. THE ASSISTANT COMMISSIONER — Madras High Court (2021-04-23)
• M/S SRI VIGNESWARA FOUNDRY v. ASST COMMISSIONER OF INCOME — Madras High Court (2021-04-23)
• THE MADRAS MEDICAL MISSION, v. THE ASSISTANT COMMISSIONER — Madras High Court (2021-04-22)
• COMMISSIONER OF INCOME TAX II v. M/S LIFE CELL INTERNATIONAL P — Madras High Court (2021-04-22)
• COMMISSIONR OF INCOME TAX v. SHRI T.R.PACHAMUTHU, — Madras High Court (2021-04-22)
• THE COMMISSIONER OF INCOME TAX v. M/S DHARMSEE PARIPIA — Madras High Court (2021-04-22)
• PRINCIPAL COMMISSIONER v. M/S.LIFECELL INTERNATIONAL — Madras High Court (2021-04-22)
• THE COMMISSIONER OF INCOME TAX v. SHRI S.MUTHU PALANIAPPAN — Madras High Court (2021-04-22)
• COMMISSIONER OF INCOME TAX v. THE ALL INDIA SKIN & HIDE — Madras High Court (2021-04-22)