M.DURAISWAMY, K.MURALI SHANKAR
402 recorded High Court judgment(s) · 2021–2021
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| Madras High Court | 402 |
Disposal nature
| DISPOSED OF | 131 |
| DISMISSED | 113 |
| WITHDRAWN DISMISSED | 69 |
| CLOSED | 55 |
| DISMISSED AS INFRUCTUOUS | 11 |
| ALLOWED | 8 |
| ORDERED | 6 |
| DISMISSED AS WITHDRAWAL | 4 |
Recent judgments
- GNANAM JANCY RANI.R v. SRI.S.JEYAPAL, S/O.SAVARIRAJ — Madras High Court (2021-11-02)
- KRISHNAN v. THE DISTRICT COLLECTOR — Madras High Court (2021-11-02)
- MARUTEE AGRO FOODS v. THE AUTHORIZED OFFICER — Madras High Court (2021-11-02)
- SARAVANAN.P v. THE TAMIL NADU STATE ELECTION COMMISSIONER — Madras High Court (2021-11-02)
- ELAVARASAN.P v. THE REGISTRAR — Madras High Court (2021-11-02)
- SRI.S.JEYAPAL, S/O.SAVARIRAJ v. THE AUTHORISED OFFICER, — Madras High Court (2021-11-02)
- STATE BANK OF INDIA v. THE CHIEF JUDICIAL MAGISTRATE — Madras High Court (2021-11-02)
- VENKATESAN.J v. THE COMMISSIONER — Madras High Court (2021-11-02)
- ROSHNA BEGAM v. THE DISTRICT COLLECTOR — Madras High Court (2021-11-01)
- V.Sonaiyan v. The Revenue Divisional Officer — Madras High Court (2021-11-01)
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