LexM.DURAISWAMY
2,035 recorded High Court judgment(s) · 2016–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 2035 |
Disposal nature
| DISPOSED OF | 830 |
| DISMISSED | 522 |
| DISMISSED AS WITHDRAWAL | 133 |
| ORDERED | 116 |
| CLOSED | 99 |
| DISMISSED AS INFRUCTUOUS | 91 |
| DISMISSED FOR NON-PROSECUTION | 68 |
| ALLOWED | 68 |
Recent judgments
- THANGARASU.G v. THE GOVERNMENT OF TAMIL NADU — Madras High Court (2021-10-26)
- KAILASAM.R v. THE DISTRICT COLLECTOR — Madras High Court (2021-10-26)
- SRI BAALAI SILKS v. THE AUTHORIZED OFFICER — Madras High Court (2021-10-26)
- DEVAKUMAR.M v. THE DISTRICT COLLECTOR — Madras High Court (2021-10-26)
- ABDULLA v. THE CHIEF SECRETARY OF TAMIL NADU — Madras High Court (2021-10-26)
- P.M.NEELAMEGAM, v. THE CHIEF MANAGER, — Madras High Court (2021-10-26)
- M/S. ESS ESS TOOL ROOM SERVICES v. THE MANAGING DIRECTOR AND — Madras High Court (2021-10-26)
- MARUMALARCHI MANTRAM SOKKAMKUDIYIRUPPU v. STATE REP BY SECRETARY TO GOVERNMENT OF TAMIL NADU — Madras High Court (2021-10-26)
- R.RADHIKA, v. THE AUTHORIZED OFFICER, — Madras High Court (2021-10-26)
- SARAVANAN.S v. THE COMMISSIONER OF MUNICIPAL ADMINISTRATION — Madras High Court (2021-10-26)