LexM.DURAISWAMY
7,740 recorded High Court judgment(s) · 2009–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 7740 |
Disposal nature
| DISPOSED OF | 3509 |
| DISMISSED | 1298 |
| ALLOWED | 737 |
| WITHDRAWN DISMISSED | 649 |
| CLOSED | 443 |
| DISMISSED AS INFRUCTUOUS | 351 |
| DISMISSED FOR NON-PROSECUTION | 220 |
| ORDERED | 217 |
Recent judgments
- Administrator General and Official Trustee of Tamil Nadu v. Nil — Madras High Court (2022-08-26)
- The Official Trustee of Tamil Nadu v. Nil — Madras High Court (2022-08-26)
- DHANALAKSHMI (DECEASED) v. Official Trustee of Tamil Nadu, High Court, — Madras High Court (2022-08-26)
- The Official Trustee of Tamil Nadu v. Nil — Madras High Court (2022-08-26)
- Mr.R.P.Darrmaglingam v. The Official Trustee of Tamil Nadu — Madras High Court (2022-08-26)
- Administrator General of Tamil Nadu v. Nil — Madras High Court (2022-08-26)
- The Official Trustee of Tamilnadu v. Nil — Madras High Court (2022-08-26)
- The Official Turstee of Tamil Nadu v. Balraj — Madras High Court (2022-08-26)
- Administrator General and Official Trustee of Tamil Nadu v. Nil — Madras High Court (2022-08-26)
- P.Sagubar Nisha v. The Official Trustee of Tamil Nadu — Madras High Court (2022-08-05)