M.DHANDAPANI, R.VIJAYAKUMAR

108 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• Veerappan .R v. The Superintendent of Police — Madras High Court (2023-05-05)
• Karthikeyan .N v. The Superintendent of Police — Madras High Court (2023-05-05)
• Ilavarasan v. The Superintendent of Police — Madras High Court (2023-05-05)
• Thavamani .M v. The Commissioner — Madras High Court (2023-05-05)
• Marirajan .A v. The District Collector — Madras High Court (2023-05-05)
• R.Muthuvel v. The Superintendent of Police — Madras High Court (2023-05-05)
• Kalaiyarasan .N v. The Superintendent of Police — Madras High Court (2023-05-05)
• Thangavel v. The Superintendent of Police — Madras High Court (2023-05-05)
• Boonampalayam Villagers for represented by v. The Superintendent of Police — Madras High Court (2023-05-04)
• Palanivel .R v. The Deputy Superintendent of Police — Madras High Court (2023-05-04)