LexM.DHANDAPANI, R.SAKTHIVEL
46 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 46 |
Disposal nature
| DISPOSED OF | 30 |
| WITHDRAWN DISMISSED | 4 |
| DISMISSED | 4 |
| ORDERED | 3 |
| CLOSED | 3 |
| ALLOWED | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- Ramya Vaidhyanathan v. S.Rajesh Kumar — Madras High Court (2025-08-18)
- R.Seenivasan v. The District Collector — Madras High Court (2025-05-09)
- Ramya Vaidhyanathan v. S.Rajesh Kumar — Madras High Court (2025-05-09)
- Susila v. The District Collector — Madras High Court (2025-05-09)
- N.Mahalakshmi v. The State of Tamilnadu — Madras High Court (2025-05-09)
- N.Aanadakumar v. The Assistant Divisional Engineer — Madras High Court (2025-05-09)
- Dr.S.Gokul v. Nirmala — Madras High Court (2025-05-09)
- Sankaran. V v. The District Collector — Madras High Court (2025-05-09)
- Jeya.V v. The District Collector — Madras High Court (2025-05-09)
- S.Karthikeyan v. The District Collector — Madras High Court (2025-05-09)