M.DHANDAPANI, HULUVADI G. RAMESH

398 recorded High Court judgment(s) · 2018–2022

Courts

Madras High Court

398

DISPOSED OF	248
DISMISSED	111
WITHDRAWN DISMISSED	15
ALLOWED	8
CLOSED	6
PARTLY ALLOWED	4
DISMISSED FOR NON-PROSECUTION	2
DISMISSED AS INFRUCTUOUS	2

M.YUVARAJ v. S.POONGODI — Madras High Court (2022-03-07)
THE GOVERNMENT OF TAMIL NADU v. MRS.M.ANANDA MARY — Madras High Court (2018-08-03)
M.Ramapriya v. State of Tamil Nadu — Madras High Court (2018-08-03)
The Member Secretary, v. Dr.S.Djodilatchoumy, — Madras High Court (2018-08-03)
The Government of TamilNadu v. G.GANAPATHIMOORTHY, — Madras High Court (2018-08-03)
Union of India rep by v. PV.Balasubramani — Madras High Court (2018-08-03)
DR.T.RAMASAMY, v. THE GENERAL MANAGER, — Madras High Court (2018-08-03)
SUO MOTU WP v. The State of Tamil Nadu, — Madras High Court (2018-08-03)
Minor Rogith Kumar.B v. The Chairman, — Madras High Court (2018-08-03)
R.Ravindran, v. The Secretary, — Madras High Court (2018-08-03)