LexM.DHANDAPANI
64,579 recorded High Court judgment(s) · 2006–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 64579 |
Disposal nature
| DISPOSED OF | 12553 |
| DISMISSED | 11539 |
| GRANTED | 8962 |
| CLOSED | 5756 |
| DISPOSED OF WITH DIRECTION | 5124 |
| WITHDRAWN DISMISSED | 4855 |
| ORDERED | 3626 |
| ALLOWED | 3619 |
Recent judgments
- Ekambaram Devi v. The principal Commissioner of Customs — Madras High Court (2026-06-04)
- MR.C.Kalaiselvan v. The Secretary to Government, — Madras High Court (2026-06-04)
- Smt.Periyayai v. The District Collector — Madras High Court (2026-06-04)
- Raghunath Krishnan v. The District Forest Officer — Madras High Court (2026-06-04)
- Mr.D.Moses Vijayarajan, v. The Regional Deputy — Madras High Court (2026-06-04)
- Kuppusamy v. The District Collector — Madras High Court (2026-06-04)
- G.R.Ananthapadmaabhan v. State of Tamil Nadu — Madras High Court (2026-06-04)
- Deepa Satish Kumar v. The principal Commissioner of customs — Madras High Court (2026-06-03)
- V.K.R.Anguraj v. The District Collector — Madras High Court (2026-06-03)
- G.Mahendran v. The Member Secretary — Madras High Court (2026-06-03)