LexM.DHANDAPANI, A. SELVAM
21 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 21 |
Disposal nature
| ALLOWED | 15 |
| WITHDRAWN DISMISSED | 3 |
| DISMISSED | 2 |
| DISMISSED FOR NON-PROSECUTION | 1 |
Recent judgments
- B. RAVIKUMAR, v. R. POONGODI, — Madras High Court (2018-03-28)
- RAHAMATH NISHA, F/A 35 YEARS, v. THE GOVERNMENT OF TAMIL NADU, — Madras High Court (2018-03-27)
- JAYARAJ v. SAKTHIPRIYA — Madras High Court (2018-03-26)
- ASSIBATHMAHAPOORA, 45 YRS, v. STATE REP BY, — Madras High Court (2018-03-26)
- GOVINDAMMAL, AGED 48 YEARS, v. STATE OF TAMILNADU, — Madras High Court (2017-09-14)
- SHOBANA, AGED 29 YEARS, v. THE SECRETARY TO THE GOVT., — Madras High Court (2017-09-14)
- G.AMALA, F/A 28 YEARS, v. THE GOVERNMENT OF TAMIL NADU, — Madras High Court (2017-09-14)
- M.KARUNANITHI, M/A 40 YEARS, v. THE STATE OF TAMIL NADU, — Madras High Court (2017-09-14)
- PADMAVATHHI, F/A 42 YRS, v. THE STATE OF TAMILNADU, — Madras High Court (2017-09-14)
- KAYALVIZHI, FEMALE AGED 26 YRS v. THE SECRETARY TO THE — Madras High Court (2017-09-14)