M.D. SHAH

2,609 recorded High Court judgment(s) · 2004–2014

Courts

Gujarat High Court

2609

38-RULE ABSOLUTE/ALLOWED @ FH	1713
44-PARTLY ALLOWED @ FH	244
26-DISMISSED @ ADM.STAGE	220
39-RULE DISCHARGED/DISMISSED @ FH	200
46-ANY OTHER MODE @ FH	119
35-ANY OTHER MODE @ ADM.STAGE	37
42-RULE DISCHARGED @ FH	15
27-WITHDRAWN @ ADM.STAGE	14

ASHFAQ @ GOTU MUZAFFARKHAN PATHAN v. STATE OF GUJARAT — Gujarat High Court (2014-05-09)
JAYVEERSINH TAKHATSINH ZALA v. STATE OF GUJARAT — Gujarat High Court (2014-05-09)
JAYVEERSINH T ZALA v. STATE OF GUJARAT — Gujarat High Court (2014-05-09)
MANISHBHAI SHIVABHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2014-05-09)
MAHESH FATEHLAL DUGGAR v. STATE OF GUJARAT — Gujarat High Court (2014-05-08)
M H MILLS & INDUSTRIES LTD v. STATE OF GUJARAT — Gujarat High Court (2014-04-29)
M H MILLS & INDUSTRIES LTD v. STATE OF GUJARAT — Gujarat High Court (2014-04-29)
M H MILLS & INDUSTRIES LTD v. STATE OF GUJARAT — Gujarat High Court (2014-04-29)
DHRUVKUMAR KRISHNALAL VYAS v. STATE OF GUJARAT — Gujarat High Court (2014-04-28)
VIPULBHAI VALLABHBHAI SANCHANIYA v. STATE OF GUJARAT — Gujarat High Court (2014-04-28)