M. CHOCKALINGAM, S. RAJESWARAN

84 recorded High Court judgment(s) · 2008–2008

Courts

Disposal nature

Recent judgments

• RAMAR v. THE INSPECTOR OF POLICE — Madras High Court (2008-12-23)
• RAMACHANDRAN v. THE INSPECTOR OF POLICE — Madras High Court (2008-12-19)
• SELVI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2008-12-19)
• MANIAMMAL v. THE SUPERINTENDENT OF POLICE — Madras High Court (2008-12-19)
• MR.ALEXANDER v. THE STATE OF TAMILNADU — Madras High Court (2008-12-19)
• PARAYAVARATHAN v. STATE REP BY — Madras High Court (2008-12-19)
• DHAVAMANI v. THE STATE REP BY — Madras High Court (2008-12-18)
• SHANKAR REDDY v. STATE REP BY — Madras High Court (2008-12-18)
• PANDI ALIAS VIRUMANDI v. THE INSPECTOR OF POLICE — Madras High Court (2008-12-17)
• SUDALAMANI v. STATE REP BY — Madras High Court (2008-12-17)