M. CHOCKALINGAM, P.SHANMUGAM

26 recorded High Court judgment(s) · 2002–2003

Courts

Disposal nature

Recent judgments

• WP/11982/1999 of Vs — Madras High Court (2003-03-07)
• SRI PREMANANDA TRUST,PREMANAND v. 1.THE DISTRICT COLLECTOR, — Madras High Court (2003-03-07)
• RAMARAJ.G v. PONNUSWAMY REDDIAR AND 4 — Madras High Court (2002-12-19)
• CRL A/895/1997 of Vs — Madras High Court (2002-12-12)
• CRL A/896/1997 of Vs — Madras High Court (2002-12-12)
• ASSERVADHAM & 10 OTHERS v. THE G.M.,INDIA AIRLINES LTD — Madras High Court (2002-12-11)
• DURAISAMY v. N ETHIRAJULU — Madras High Court (2002-11-25)
• NATARAJA GOUNDER v. M.SAKTHIVEL — Madras High Court (2002-11-25)
• AS/209/1986 of Vs — Madras High Court (2002-11-21)
• CRL A/203/1995 of Vs — Madras High Court (2002-10-01)