LexM. CHOCKALINGAM, N.DHINAKAR
70 recorded High Court judgment(s) · 2003–2005
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 70 |
Disposal nature
| DISMISSED | 32 |
| ALLOWED | 21 |
| (unspecified) | 11 |
| PARTLY ALLOWED | 3 |
| DISMISSED WITH MODIFICATION | 1 |
| DISMISSED WITH DIRECTION | 1 |
| DISPOSED OF | 1 |
Recent judgments
- 1.DHARMARAJ v. STATE BY INSPECTOR OF POLICE — Madras High Court (2005-09-28)
- N.MUTHUKRISHNAN v. STATE OF TAMILNADU — Madras High Court (2005-09-28)
- THANGARAJ v. STATE BY — Madras High Court (2005-09-26)
- SEKHAR v. STATE REP.BY — Madras High Court (2005-09-26)
- KALIYAPERUMAL v. STATE REP. BY — Madras High Court (2005-09-22)
- SAMSUDEEN v. STATE REP. BY — Madras High Court (2005-09-21)
- GOVINDAN M/22 v. STATE REP. BY THE INS OF POLIC — Madras High Court (2005-09-21)
- STATE BY INSPECTOR OF POLICE v. 1)GULAM BABU — Madras High Court (2005-09-21)
- STATE REP. BY INSPECTOR OF v. NAGARAJ @ MANIYATTI @ MANNANGA — Madras High Court (2005-09-20)
- SENTHIL @ CHINNA CHETTY v. INSPECTOR OF POLCE — Madras High Court (2005-09-20)