M. CHOCKALINGAM, K.RAVIRAJA PANDIAN
20 recorded High Court judgment(s) · 2006–2006
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 20 |
Disposal nature
| ALLOWED | 8 |
| DISMISSED | 7 |
| DISMISSED WITH MODIFICATION | 2 |
| DISPOSED OF | 1 |
| DISMISSED AS WITHDRAWAL | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- RAMACHANDRAN v. THE INSPECTOR OF POLICE, — Madras High Court (2006-10-12)
- RAJA v. STATE, INSPECTOR OF POLICE — Madras High Court (2006-10-12)
- SARAVANAN v. INSPECTOR OF POLICE — Madras High Court (2006-10-12)
- STATE REP BY INSPECTOR OF v. RAVI @ NATARAJAN — Madras High Court (2006-10-10)
- RAJASEKARAN v. STATE: BY INSPECTOR OF POLICE — Madras High Court (2006-10-10)
- MOHAN RAJ v. STATE, INSPECTOR OF POLICE — Madras High Court (2006-10-10)
- R.RAGHUNATHAN v. STATE, INSPECTOR OF POLICE — Madras High Court (2006-10-09)
- STATE BY INSPECTOR OF POLICE v. MARIMUTHU — Madras High Court (2006-10-09)
- K.NARAYANASAMY @ NARAYANAN v. THE INSPECTOR OF POLICE — Madras High Court (2006-09-29)
- SELLAMUTHU v. STATE, INSPECTOR OF POLICE — Madras High Court (2006-09-29)
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