LexM.C.PATEL, . A.L.DAVE
43 recorded High Court judgment(s) · 2002–2002
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 43 |
Disposal nature
| 39-RULE DISCHARGED/DISMISSED @ FH | 30 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 9 |
| 46-ANY OTHER MODE @ FH | 4 |
Recent judgments
- STATE OF GUJARAT v. MOHMMED MATIN HABIB ANSARI — Gujarat High Court (2002-08-20)
- SHIIVABHAI DALABHAI v. STATE OF GUJARAT — Gujarat High Court (2002-05-09)
- DITIYA BHALJI NAIK v. STATE OF GUJARAT — Gujarat High Court (2002-05-09)
- DILIPBHAI @ DIPAKBHAI v. STATE OF GUJARAT — Gujarat High Court (2002-05-03)
- PASABHAI UGARABHAI CHAMAR v. STATE OF GUJARAT — Gujarat High Court (2002-05-02)
- GARASIA NATHUBHA ' v. STATE OF GUJARAT — Gujarat High Court (2002-04-30)
- BHURAJI CHHAGANJI THAKOR v. STATE OF GUJARAT — Gujarat High Court (2002-04-29)
- MAHEBUBKHAN NARSING RANA v. STATE OF GUJARAT — Gujarat High Court (2002-04-29)
- RAMBHAI MANABHAI MASAR v. STATE OF GUJARAT — Gujarat High Court (2002-04-26)
- LAXMANBHAI ABHESINGH BARIA v. STATE OF GUJARAT — Gujarat High Court (2002-04-23)