M.C.PATEL

633 recorded High Court judgment(s) · 1998–2006

Courts

Gujarat High Court

633

39-RULE DISCHARGED/DISMISSED @ FH	187
38-RULE ABSOLUTE/ALLOWED @ FH	169
46-ANY OTHER MODE @ FH	142
40-WITHDRAWN @ FH	44
43-DISMISSED FOR DEFAULT @ FH	33
35-ANY OTHER MODE @ ADM.STAGE	27
26-DISMISSED @ ADM.STAGE	12
27-WITHDRAWN @ ADM.STAGE	8

MAGANLAL AMBELAL GANDHI v. STATE OF GUJARAT — Gujarat High Court (2006-08-18)
RAMESHCHANDRA DAHYABHAI GANDHI v. STATE OF GUJARAT — Gujarat High Court (2006-08-18)
KIRTIBHAI NATVARLAL v. STATE OF GUJARAT — Gujarat High Court (2006-08-18)
DURLABHJI KALYANJI PATEL v. STATE OF GUJARAT — Gujarat High Court (2006-08-08)
SHANTINIKETAN COOPERATIVE HOUSING SOC LTD v. AA PATEL OR SUCCESSOR — Gujarat High Court (2006-08-03)
PRAMODBHAI SEVAKLAL SHAH v. DY.SECRETARY — Gujarat High Court (2006-08-03)
MANILAL RAMBHAI TACHAK v. STATE OF GUJARAT — Gujarat High Court (2006-08-02)
JASDAN TALUKA CO-OP PURCHASE & SALES UNION LTD v. STATE OF GUJARAT — Gujarat High Court (2006-08-02)
IBRAHIM NOORMOHAMED CHANIYA v. DISTRICT COURT — Gujarat High Court (2006-08-01)
ALIMAMAD HUSEN GHANCHI v. BHACHAU NAGAR PALIKA BOROUGH — Gujarat High Court (2006-07-31)